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Supreme Court - Daily Orders

Gomantak Mazdoor Sangh vs The State Of Goa on 12 April, 2017

                                                                                  REVISED
      ITEM NO.45                          REGISTRAR COURT. 2                     SECTION XV

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. M V RAMESH

      Petition(s) for Special Leave to Appeal (C) No(s).                        32263/2016

      GOMANTAK MAZDOOR SANGH                                                   Petitioner(s)

                                                        VERSUS

      STATE OF GOA AND ANR.                                                    Respondent(s)


      Date : 12/04/2017 This petition was called on for hearing today.


      For Petitioner(s)
                                          Mr. Shivraj Gaonkar,Adv.


      For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Await the return of the service of notice already issued to both the respondents. Dasti is permitted at the request of Ld.counsel for the petitioner, in the interest of justice.

List the matter on 13.07.2017.



                                                                               (M V RAMESH)
                                                                                 Registrar
      SB




Signature Not Verified

Digitally signed by
SUSHMA KUMARI
BAJAJ
Date: 2017.04.13
11:54:40 TLT
Reason:
ITEM NO.45           REGISTRAR COURT. 2               SECTION XV

               S U P R E M E C O U R T O F     I N D I A
                       RECORD OF PROCEEDINGS


BEFORE THE REGISTRAR MR. M V RAMESH Petition(s) for Special Leave to Appeal (C) No(s). 32263/2016 GOMANTAK MAZDOOR SANGH Petitioner(s) VERSUS STATE OF GOA AND ANR. Respondent(s) Date : 12/04/2017 This petition was called on for hearing today.

For Petitioner(s) Mr. Shivraj Gaonkar,Adv.

For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Await the return of the service of notice already issued to both the respondents.

List the matter on 13.07.2017.

(M V RAMESH) Registrar SB