Supreme Court - Daily Orders
Gomantak Mazdoor Sangh vs The State Of Goa on 12 April, 2017
REVISED
ITEM NO.45 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 32263/2016
GOMANTAK MAZDOOR SANGH Petitioner(s)
VERSUS
STATE OF GOA AND ANR. Respondent(s)
Date : 12/04/2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Shivraj Gaonkar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Await the return of the service of notice already issued to both the respondents. Dasti is permitted at the request of Ld.counsel for the petitioner, in the interest of justice.
List the matter on 13.07.2017.
(M V RAMESH)
Registrar
SB
Signature Not Verified
Digitally signed by
SUSHMA KUMARI
BAJAJ
Date: 2017.04.13
11:54:40 TLT
Reason:
ITEM NO.45 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH Petition(s) for Special Leave to Appeal (C) No(s). 32263/2016 GOMANTAK MAZDOOR SANGH Petitioner(s) VERSUS STATE OF GOA AND ANR. Respondent(s) Date : 12/04/2017 This petition was called on for hearing today.
For Petitioner(s) Mr. Shivraj Gaonkar,Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Await the return of the service of notice already issued to both the respondents.
List the matter on 13.07.2017.
(M V RAMESH) Registrar SB