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Union of India - Section

Section 15 in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

15. [] [Renumbered '17' by Notification No. F.No. S-Admn/II/XI/2012, dated 10.4.2012 (w.e.f. 30.11.2007).] Confidentiality.

- Information relating to, evaluation of proposals and recommendations concerning awards shall not be disclosed to the Consultants who submitted the proposals or to other persons not officially concerned with the process, until the award of contract is notified.