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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(c) in The Indian Reserve Forces Rules, 1925

(c)[ persons enrolled under the Indian Army Act, 1911,] [See now the Army Act, 1950 (46 of 1950)] and transferred to the reserve either with their own consent or in pursuance of the conditions of their enrolment; and