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[Cites 0, Cited by 0] [Section 146] [Entire Act]

Union of India - Subsection

Section 146(4) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(4)Accumulator for surface and sub surface well control equipment shall have minimum usable fluid capacity as per industry standards in order to perform closing and opening sequences as applicable to secure the well.