Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 45 in U.P. Revenue Code, 2006 45. Power of Record Officer during record or survey operation. - Where any district or other local area is under record or survey operation, the powers conferred by Sections 23 to 26 shall be exercised by the Record Officer.
