Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99A] [Entire Act] State of Maharashtra - Subsection Section 99A(5) in Maharashtra Public Universities Act, 2016 (5)A student shall be eligible to be, or continue to be, a member of any of the Students' Council, Only if he is enrolled as a full time student.
