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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(i) in The Orissa Rural Employment, Education and Production Act, 1992

(i)any powers, duties or functions of the notified authority may be delegated to any person appointed under clause (h) in such manner as may be prescribed.