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State of Uttar Pradesh - Section

Section 407 in Uttar Pradesh Municipal Corporation Act, 1959

407. Any place may at any time be inspected for purpose of preventing spread of dangerous disease.

- The Municipal Commissioner may at any time, by day or by night, without notice or after giving such notice of his intention as shall in the circumstances, appear to him to be reasonable, inspect any place in which any dangerous disease is reputed or suspected to exist, and take such measures as he shall think fit to prevent the spread of the said disease beyond such place.