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[Cites 0, Cited by 1] [Section 75] [Entire Act]

State of Punjab - Subsection

Section 75(a) in The Punjab Municipal Corporation Act, 1976

(a)the tenure of office, salaries and allowances, provident funds, pensions, gratuities, leave of absence and other conditions of service of officers and other employees appointed under this Chapter, other than those referred to in sub-section (1) of section 71;