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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Gujarat - Subsection

Section 101(2)(a) in Bombay Irrigation (Gujarat Amendment) Act, 1976

(a)the form of application for the grant of it licence under section 95, the particulars to be contained in such application and the fees to be Accompanied with such application;