Section 59 in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978
59. Pension, Insurance and Provident Fund.
- The University shall make such provisions for the benefit of its officers, teachers and other servants in such matters as insurance, pension, provident fund or other benefits as it may deem fit, in such manner and subject to such conditions as may be prescribed by the Statutes.
