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State of Haryana - Section

Section 614 in Punjab Jail Manual

614. [ Description of handcuffs. [Resol. No. 12-500-510 of 31.8.1896.]

- Handcuffs imposed by way of punishment for prison-offences shall be iron bar-handcuffs weighing, with lock, not more than 2 lb. each, or swivel with spring-catch handcuffs weighing not more than 1 lb. each, or chain handcuffs weighing not more than 1 lb. each.]