Chattisgarh High Court
Devendra Barapatre vs State Of Chhattisgarh on 19 June, 2025
1 SMT NIRMALA RAO HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 2710 of 2020 DEVENDRA BARAPATRE versus STATE OF CHHATTISGARH Order Sheet 19/06/2025 Shri Gary Mukhopadhyay, Advocate for the petitioner.
Shri Raj Kumar Gupta, Addl.A.G. for the State.
Learned counsel for the petitioner prays for and is granted three weeks' time to file rejoinder.
Call this matter thereafter.
Interim relief, if any, granted earlier shall continue till the next date of hearing.
Sd/-
(Rakesh Mohan Pandey) Judge Nimmi