Gujarat High Court
Khimjibhai Dhanjibhai Kalsaria & vs State Of Gujarat & on 15 November, 2016
Author: C.L.Soni
Bench: C.L. Soni
R/CR.MA/13473/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FIXING DATE OF EARLY HEARING) NO.
13473 of 2016
In CRIMINAL MISC.APPLICATION NO. 2485 of 2013
==========================================================
KHIMJIBHAI DHANJIBHAI KALSARIA & 1....Applicant(s)
Versus
STATE OF GUJARAT & 1....Respondent(s)
==========================================================
Appearance:
MRS VD NANAVATI, ADVOCATE for the Applicant(s) No. 1 - 2
MR HARDIK D MUCHHALA, ADVOCATE for the Respondent(s) No. 2
MR HARADIK SONI, APP for the Respondent(s) No. 1
==========================================================
CORAM: HONOURABLE MR.JUSTICE C.L. SONI
Date : 15/11/2016
ORAL ORDER
This application is filed to fix an early date of hearing of the main matter. It appears that the main matter is still at the notice stage. Hence, office to notify the main matter for admission hearing on 24/11/2016. Application stands disposed of.
(C.L.SONI, J.) RADHAN Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Nov 16 00:29:15 IST 2016