Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 10A in Tamil Nadu Money-Lenders Rules, 1959 10A. [ [Inserted by G.O. Ms. No. 29, Co-operation, dated the 19th September 1969.] The receipt and other instruments issued by a money-lender shall contain his licence number and date.]
