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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Kerala - Subsection

Section 66(6) in Kerala Cooperative Societies Act, 1969

(6)The Circle Co-operative Union shall have the power to direct that a non-official member-thereof shall be present at an inspection under sub-section (2) :Provided that such non-official member shall not have the power to make the inspection himself.