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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(f) in Andhra Pradesh Regulation and Penalization of Unauthorizedly Constructed Buildings and Building Constructed in Deviation of the Sanctioned Plan Rules, 2007

(f)Areas prohibited for construction under GOMs No. Ill MA & U.D. Dept., dated 8 3-1996 (Protection of Catchment Area of Osmansagar and Himayatsagar lakes);