Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 19 in The Maharashtra Warehouses Act, 1960 19. Accounts, books, etc. to be maintained by warehouseman. - Every warehouseman shall maintain such accounts, books and records, and in such form, and manner, as may be prescribed.
