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State of Odisha - Section

Section 6 in The Orissa Municipal Corporation Rules, 2004

6. Standing Committee for Planning and Development.

- The Standing Committee for Planning and Development shall have the powers to recommend to the Mayor measures to be taken with regard to the matters relating to Urban Planning including town planning, slum improvement, up-gradation and development and development of fringe area, keeping in view the need of the city vis-a-vis the availability of funds of the Corporation without encroaching Government grants and loans.