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[Cites 0, Cited by 0] [Section 13A(1)] [Section 13A] [Entire Act]

State of Maharashtra - Subsection

Section 13A(1)(b) in The Maharashtra Lifts Act, 1939

(b)where a company is the addressee, at the registered office of the company or in the event of the registered office of the company not being in India, at the head office of the company in India,