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State of Rajasthan - Section

Section 26 in The Rajasthan Police Service Rules, 1954

26. Selection by Government.

- Subject to the provisions of rule 8, Government shall select the candidates who stand highest in order of merit in the list prepared by the Commission under rule 25, provided that it is satisfied, after such enquiry as may be considered necessary, that such candidates are suitable in all respects for appointment to the Service.