Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(a) in The Irrigation laws (Amendment) Act, 1964

(a)after the figures and letter "48A", the words, figures and letters "and every order made by an authorised Canal Officer in relation to the provisions of section 25AA or section 25AH" shall be inserted;