Section 2(u) in Uttaranchal School Education Act, 2006
(u)"Teacher" of as to institution receiving Maintenance grant from the State funds means a Principal, Headmaster or other teacher in respect of whose employment maintenance grant is paid by the State Government to the institution and includes any other teacher employed according to rules fulfillment of the conditions of recognition of the institution or as a result of the opening with the approval of the DiStrict Education Officer of a new section in an existing class;
