Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(xa) in The Punjab Co-operative Societies Act, 1961

(xa)[ restriction on transactions of officers and past officers with the co- operative society ; [Inserted by Pb. Act 26 of 1969 Section 20 w.e.f. 10.9.1969.]