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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(f) in Tamil Nadu Town and Country Planning Act, 1971

(f)three members nominated by the Central Government to represent respectively the Ministries of that Government dealing with-
(i)Railways;
(ii)Civil Aviation; and
(iii)Transport and Communications;