Delhi High Court - Orders
Praveen Kumari vs Lt. Governor, Govt. Of Nct Of Delhi & Ors on 23 September, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5806/2013
PRAVEEN KUMARI ..... Petitioner
Through: Mr. Anmol Pandita and Mr. Ashok
Kr. Sharma, Advocates
Versus
LT. GOVERNOR, GOVT. OF NCT OF DELHI & ORS.
..... Respondents
Through: Mrs. Avnish Ahlawat, SC for
GNCTD with Mr. Nitesh Kumar
Singh, Ms. Laavanya Kaushik and
Ms. Aliza Khan, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 23.09.2022 CM APPL. 42189/2022 & CM APPL. 42190/2022 IN REVIEW PET.
243/2022By way of these applications, the petitioner prays for condonation of delay in filing and re-filing the review petition.
Heard.
Learned counsel appearing on behalf of respondents no. 1 and 2 prays for some time to file objection. Let the same be filed within four weeks.
List on 9th November, 2022.
CHANDRA DHARI SINGH, J SEPTEMBER 23, 2022/gs/ms Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:26.09.2022 18:52:35