Section 4 in Chhattisgarh High Court (Appeal to Division Bench) Act, 2006
4. Repeal and Saving.
(1)The Chhattisgarh Uchcha Nyayalaya (Letter Patent Appeals Samapti) Adhiniyam, 1981 (No. 29 of 1981) is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under or in pursuance of the said Act and which has attained finality shall not be reopened in any court of law.
