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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(3) in Rajasthan Factories Rules, 1951

(3)Protection against lighting.— Protection from lighting shall be provided for
(i)building in which explosive or highly flammable substances are manufactured, used, handled or stored;
(ii)Storage tanks containing oils, paints, or other flammable liquids;
(iii)Gram elevators; and
(iv)Building. tall chimneys or stacks where flammable gases, fumes, dust or lint are likely to be present.