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Supreme Court - Daily Orders

Communidade Of Morombi O Grande Thr Its ... vs Egidio Jose Nazereno Braganza And Ors. on 1 July, 2019

Bench: Arun Mishra, M.R. Shah

     ITEM NO.4                              COURT NO.4                 SECTION III

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     CONMT. PET. (C) No. 296/2016 In C.A. No. 291/2013

     COMMUNIDADE OF MOROMBI O GRANDE
     THROUGH ITS ATTORNEY                                                Petitioner(s)

                                                    VERSUS

     EGIDIO JOSE NAZARENO BRAGANZA AND ORS.                              Respondent(s)



     Date : 01-07-2019 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE M.R. SHAH


     For Petitioner(s)                 Mr. Amrendra Kumar Mehta, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Civil Appeal in which this contempt petition has been filed itself has been dismissed.

Learned counsel for the petitioner has prayed for withdrawal of this petition.

The contempt petition is, accordingly, dismissed as withdrawn.



     (NARENDRA PRASAD)                                             (JAGDISH CHANDER)
       COURT MASTER                                                  COURT MASTER




Signature Not Verified

Digitally signed by
NARENDRA PRASAD
Date: 2019.07.02
17:11:19 IST
Reason: