Supreme Court - Daily Orders
Communidade Of Morombi O Grande Thr Its ... vs Egidio Jose Nazereno Braganza And Ors. on 1 July, 2019
Bench: Arun Mishra, M.R. Shah
ITEM NO.4 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT. PET. (C) No. 296/2016 In C.A. No. 291/2013
COMMUNIDADE OF MOROMBI O GRANDE
THROUGH ITS ATTORNEY Petitioner(s)
VERSUS
EGIDIO JOSE NAZARENO BRAGANZA AND ORS. Respondent(s)
Date : 01-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Amrendra Kumar Mehta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Civil Appeal in which this contempt petition has been filed itself has been dismissed.
Learned counsel for the petitioner has prayed for withdrawal of this petition.
The contempt petition is, accordingly, dismissed as withdrawn.
(NARENDRA PRASAD) (JAGDISH CHANDER)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2019.07.02
17:11:19 IST
Reason: