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State of Rajasthan - Section

Section 70 in The Rajasthan Minor Mineral Concession Rules, 1986

70. Stoppage of mining operations.

- The Director/Superintending Mining Engineer or Mining Engineer/Assistant Mining Engineer or any other officer authorised by the Director in this behalf may prohibit mining and seize minerals, equipment, tools and vehicle in case the mining operations are being carried out not in accordance with the terms and conditions of the mining lease quarry licence or short term permit granted under these rules or without any lease or permit irrespective of that such minerals, tools, equipment and vehicles are lying at site or are in transit.