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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)Unless otherwise decided by the competent authority, the zone extends from the sea-bed to maximum five hundred metres above the highest point of a facility in the vertical plane and horizontally extends five hundred metres out from the extremities of the facility, where it may be located at any time.