Bombay High Court
Mathadi Hamal And Transport Workers ... vs The State Of Maharashtra, Industry, ... on 12 December, 2022
Bench: A.S. Chandurkar, Anil Laxman Pansare
39-WP-7934-22 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 7934 OF 2022
Mathadi Hamal and Transport Workers Union, Thr. General Secretary, Bagadganj, Nagpur
-vs-
The State of Maharashtra, Industry, Energy and Labour Department, Mantralaya, Mumbai Thr.
Principal Secretary and ors.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
Shri Sunil D. Shukla, Advocate for petitioner.
Smt S. S. Jachak, Assistant Government Pleader for respondent Nos.1,
2 and 5.
CORAM : A. S. CHANDURKAR AND ANIL L. PANSARE, JJ.
DATE : December 12, 2022 Issue notice, returnable in four weeks. Learned Assistant Government Pleader waives notice for respondent Nos.1, 2 and 5.
To be heard alongwith Writ Petition No.7923/2022.
(Anil L. Pansare, J.) (A. S. Chandurkar, J.) Asmita Digitally signed byASMITA ADWAIT BHANDAKKAR Signing Date:13.12.2022 10:32:04