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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(g) in The Foreign Trade (Development and Regulation) Act, 1992

(g)the class or classes of cases for which and the manner in which an amount, by way of settlement, may be determined under sub-section (4) of section 11;