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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

(1)The Allotting Authority shall before taking up allotment under these Conditions, issue under its signatures a public notice given in Annexure III inviting applications from Ghair Dakhilkars for allotment within a period of two months and copies of such notice shall be affixed on the Notice Board of the Allotting Authority as also at the offices of the Assistant Colonisation Commissioner, Colony Tehsildar and Colony Naib-Tehsildar concerned.