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[Cites 0, Cited by 2743] [Section 357(1)] [Section 357] [Entire Act]

Union of India - Subsection

Section 357(1)(b) in The Code of Criminal Procedure, 1973

(b)in the payment to any person of compensation for any loss or injury caused by the offence, when compensation is, in the opinion of the Court, recoverable by such person in a Civil Court;