Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Sikh Gurdwaras (Supplementary) Act, 1925

(2)It shall come into force on the date [appointed by the [(State) Government] [It came into force on the Ist January, 1926.], under sub-section (3) of section 1 of the Sikh Gurdwaras Act, 1925].]