Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 5 in Punjab Home Guards Rules, 1963 5. Strength of Home Guards. [Section 9(b)] - The strength of each Unit of the Home Guards shall be such as may be fixed by the Government from time to time.
