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[Entire Act]
State of Tamilnadu - Section
Section 7 in Tamil Nadu Entertainments Tax Rules, 1939
7. Local area of coverage of television exhibition -
| (a) | Municipal corporation/municipality/town panchayat/ panchayat | |
| (b) | Exact areas of coverage - | |
| Division Number and Ward Number Bounded on the | ||
| North by- | Street | |
| South by- | Street | |
| East by- | Street | |
| West by- | Street | |
| (c) | Street address from where television exhibition is provided: | |
| (d) | Number of household connections (multiple connections in thesame household should be counted separately): |