Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 380(b)] [Section 380] [Entire Act]

Union of India - Subsection

Section 380(b)(v) in The Income Tax Act, 2025

(v)is referred to in clause (a)(v), and makes an application under section 383(1);