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State of Tamilnadu - Section

Section 16 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

16.

[The Director of Information and Public Relation, Tamil Nadu shall be the advising authority for the purposes of advising the Government in the matter of approval of films under section 6 of the Act.] [Substituted by G.O. Ms. 903, Home, dated the 25th March 1980.]