Punjab-Haryana High Court
United India Insurance Company Limited vs Subhash Chand And Others on 28 January, 2014
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Cross Objections No. 3660 CII of 2005 and
FAO No. 576 of 2005 (O&M)
Date of decision: January 28, 2014
United India Insurance Company Limited ...Appellant
Versus
Subhash Chand and others ...Respondents
CORAM:- HON'BLE MR. JUSTICE K. KANNAN
1. Whether Reporters of local papers may be allowed to see the judgment ?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
Present: Mr. Sanjiv Pabbi, Advocate,
for the appellant.
Mr. Anil Kheterpal, Advocate,
for the respondents.
K. KANNAN, J. (Oral)
For order, see FAO No. 574 of 2005 titled United India Insurance Company Limited Versus Pankaj Garg and others of even date.
January 28, 2014 (K.KANNAN)
prem JUDGE
Singh Prem
2014.01.30 16:39
I attest to the accuracy and
integrity of this document
High Court Chandigarh