The State Bank Of India & Ors vs Naveen Kumar on 24 November, 2009

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Patna High Court - Orders

The State Bank Of India & Ors vs Naveen Kumar on 24 November, 2009

Author: Shiva Kirti Singh

Bench: Shiva Kirti Singh

                 IN THE HIGH COURT OF JUDICATURE AT PATNA

                                 LPA No.1350 of 2009

                          THE STATE BANK OF INDIA & ORS
                                      Versus
                                   NAVEEN KUMAR



2   24.11.2009

As prayed for on behalf of the State Bank of India, with consent of other side, put up under the same heading after one week.

(Shiva Kirti Singh, ACJ.) (Shyam Kishore Sharma, J.) AAhmad