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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Chattisgarh - Subsection

Section 96(3) in The Chhattisgarh Municipalities Act, 1961

(3)If any question arises as to whether a movement or organisation is political or not for the purposes of this section, the question shall be referred to the State Government whose decision shall be final.