Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(3) in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017 (3)Whoever, contravenes the provisions of this section or rules framed thereunder shall be punishable with a fine of rupees one thousand.
