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Union of India - Section

Section 9 in Vegetable Oils Grading and Marking Rules, 1955

9. Repeal and Savings.

- The Edible Oils Grading and Marking Rules, 1939 and the Castor Oil Grading and Marking Rules, 1949, are hereby rescinded without affecting the previous operation of the said rules or anything duly done or suffered there under.Note :- Each label shall have printed thereon a serial number along with a letter or letters denoting the series e.g. A. 004378.