Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 45 in Civil Suit Rules (Assam) 45. Papers. - The papers shall be properly fastened, paged and indexed. The index shall be in the Form B attached to these Rules and shall show the dates on which the papers were dealt with.
