Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 71 in The Jharkhand Agricultural Produce Markets Rules, 2000

71. Remittance to bank.

- All remittances to the bank shall be accompanied by deposit slips in duplicate. The monthly or periodical statement of accounts furnished by the bank shall be regularly filed and made available for checking for account and audit.