Patna High Court - Orders
Pradeep Kumar Sharma vs The Union Of India & Ors on 30 August, 2018
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.17369 of 2018
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Pradeep Kumar Sharma
... ... Petitioner/s
Versus
The Union of India & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Dr. Alok Kumar Sinha, Adv.
For the Respondent/s : Mr. S.D Sanjay, Addl. S.G.
Mr. R. K. Sharma, C.G.C.
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
2 30-08-2018The matter relates pension, but since the matter has been labelled as "Other Miscellaneous", it has been listed before this Court.
Learned Counsel for the petitioner is permitted to make necessary corrections with regard to the subject matter.
Let the matter be placed before the Bench having appropriate roster under the orders of Hon'ble the Chief Justice.
(Dinesh Kumar Singh, J) Ashwini/-
U