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Patna High Court - Orders

Pradeep Kumar Sharma vs The Union Of India & Ors on 30 August, 2018

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Civil Writ Jurisdiction Case No.17369 of 2018
                 ======================================================
                 Pradeep Kumar Sharma

                                                                              ... ... Petitioner/s
                                                     Versus
                 The Union of India & Ors.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :        Mr. Dr. Alok Kumar Sinha, Adv.
                 For the Respondent/s   :        Mr. S.D Sanjay, Addl. S.G.
                                                 Mr. R. K. Sharma, C.G.C.
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
                                       ORAL ORDER

2   30-08-2018

The matter relates pension, but since the matter has been labelled as "Other Miscellaneous", it has been listed before this Court.

Learned Counsel for the petitioner is permitted to make necessary corrections with regard to the subject matter.

Let the matter be placed before the Bench having appropriate roster under the orders of Hon'ble the Chief Justice.

(Dinesh Kumar Singh, J) Ashwini/-

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