Section 7(2) in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011
(2)The State Advisory Committee shall consist of one representative from each of the following nine interest-groups - (i) Commerce (ii) Industry (iii) Transport (iv) Builders (v) Senior Citizens (vi) Women (vii) Non-Governmental Organization involved in urban development (viii) Educational and Research' Institutions involved in Urban Development (ix) Advertisement Agencies.
