Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 15JB] [Entire Act] Union of India - Subsection Section 15JB(3) in The Securities and Exchange Board of India Act, 1992 (3)The settlement proceedings under this section shall be conducted in accordance with the procedure specified in the regulations made under this Act.